Section 2(1)(n) in Chhattisgarh Minerals (Mining, Transportation and Storage) Rules, 2009

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(n)"Rules" means rules framed under Section 23 (C) of the Mines and Minerals (Regulation and Development) Act, 1957 (Central Act No. 67 of 1957);

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