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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2) in Dangerous Goods (Arrival, Receipt, Transport, Handling and Storage), in Jawaharlal Nehru Port Regulations, 2007

(2)Incompatible goods (including goods to be stowed away from one another) as well as dunnage or packing material liable to interact with other substances should not be packed into the same container.