Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Kerala - Subsection Section 35(1) in Kerala Recognition of Trade Unions Rules, 2011 (1)An appeal under sub-section (1) of Section 7 shall be preferred to the appellate authority specified by the Government by notification in the Official Gazette.
