Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Manipur - Subsection Section 7(2) in The Manipur Highways Act, 1979 (2)make arrangements for the acquisition of the lands required under the schemes by outright gift or purchase by agreement with the owner of owners, or, failing such agreement, by resort to the procedure set out in the Land Acquisition Act, 1894,
