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Union of India - Section

Section 68 in The Central Reserve Police Force Rules, 1955

68. Naiks .-Promotion to the rank of Naik shall be made by the Commandant from the List B referred to in rule 62 subject to the general provisions of rule 55 on the recommendation of Company Commanders. The requisite qualifications for such promotions are the passing of the Junior Cadre Course and the possession of a Third Class Certificate of Education or a matriculation or equivalent or higher academic qualification certificate.