Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] NCT Delhi - Subsection Section 20(d) in The Delhi Development Authority (Disposal Of Developed Nazul Land) Rules, 1981 (d)it is in possession of sufficient funds to meet the cost of land and the construction of buildings for its use; and
