Income Tax Appellate Tribunal - Mumbai
Gemological Institute Of America, Inc, ... vs Acit (It) Rg 2(3), Mumbai on 17 May, 2019
IN THE INCOME TAX APPELLATE TRIBUNAL
MUMBAI BENCHES "I", MUMBAI
Before Hon'ble Justice Shri P.P. Bhatt, President
&
Shri G.S. Pannu, Vice-President
SA Nos. 240, 241 & 242/Mum/2019
(Arising out of ITA Nos. 1836/M/17, 1138/M/15 & 386/M/16)
(A.Ys. 2010-11, 2011-12 & 2012-13)
Gemological Institute of America
Inc.,
C/o. GIA India Laboratory Pvt. Ltd. Vs. ACIT-(IT),
10th Floor, Trade Centre, Range -2(3),
Bandra Kurla Complex, MUMBAI
Bandra (E),
MUMBAI
PAN: AADCG7962K
(Applicant) (Respondent)
Applicant by : Shri J.D. Mistri & Niraj Sheth, ARs
Respondent by : Shri Manish Kumar Singh, DR
Date of Hearing : 17.05.2019 Date of Pronouncement : 17.05.2019
ORDER
Per Justice P.P. Bhatt, President:
The captioned proceedings are for seeking extension of the stay, earlier granted by the Tribunal.
2. Insofar as Assessment Year 2010-11 is concerned, the corresponding appeal has already been heard and the order is awaited. The appeals for 2 SA Nos. 240, 241 & 242/Mum/2019 Assessment Years 2011-12 and 2012-13 are partly heard and fixed for next hearing on 19-06-2019.
3. Having considered the rival submissions and material on record, the earlier order passed by this Tribunal dated 11-01-2019 is extended for further 04 months or till the disposal of the appeals, whichever is earlier.
4. The stay applications are accordingly, disposed-of. Parties have been informed in the open court.
Sd/- Sd/-
(G.S. PANNU) (JUSTICE P.P. BHATT)
VICE-PRESIDENT PRESIDENT
Mumbai, Dated : 17th May, 2019
TNMM
3
SA Nos. 240, 241 & 242/Mum/2019 Copy of the Order forwarded to :
1. The Applicant
2. The Respondent
3. The CIT(A), Mumbai
4. The CIT
5. The DR- ITAT, Mumbai BY ORDER //True Copy// (Assistant Registrar/ Sr. PS) Income Tax Appellate Tribunal, Mumbai