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[Cites 0, Cited by 0] [Section 115(5)] [Section 115] [Entire Act]

NCT Delhi - Subsection

Section 115(5)(c) in The Delhi School Education Rules, 1973

(c)An order of suspension made of deemed to have been made under these rules may, at any time be modified or revoked by the managing committee or in the case of an aided school, by the Director.