Section 2(f) in The Karnataka Professional Educational Institutions (Regulation of Admission and Fixation of Fee) (Special Provisions) Act, 2007
(f)"Professional Educational Courses" means,-(I)In Medical and Dental Institutions,(i)Bachelor of Medicine and Bachelor of Surgery; and(i)Bachelor of Engineering;(ii)Bachelor of Technology;(iii)Bachelor of Architecture;(III)Indian System of Medicine and Homeopathy; and such other courses as may be notified by the State Government.(ii)Bachelor of Dental Surgery.(II)In Engineering Institutions,
