Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(viii) in CENVAT Credit Rules, 2004

(viii)the additional duty of excise leviable under section 157 of the Finance Act, 2003 (32 of 2003);