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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 37(2)(e) in The Jammu and Kashmir Fire Force Act, 1967

(e)the circumstances in which and the conditions subject to which members of the force may be despatched to carry on the firefighting operations in neighbouring areas;