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[Cites 0, Cited by 0] [Section 139(2)] [Section 139] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 139(2)(xv) in Transfer of Property Act, 1977

(xv)Chief Minister's letter No. 280 of 26th April, 1915, about transfers of agricultural lands in the Tehsils of Mirpur, Bhimber and Sri Ranbirsingpura in the Province of Jammu ; (tentative)