Section 58(1) in Karnataka Samskrita Vishwavidyalaya Act, 2009
(1)The Academic Council shall prepare the annual report containing such particulars as the Government may specify, covering each financial year and submit it to the Syndicate on or before such dates as may be prescribed by the Statutes. The Syndicate may pass resolutions thereon and the Academic Council shall take action in accordance therewith. The action taken shall be intimated to the Syndicate.
