Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 438] [Entire Act]

State of Tamilnadu - Subsection

Section 438(5) in The Madurai City Municipal Corporation Act, 1971

(5)Before making any rule under this section, the Government shall give the council an opportunity of showing cause against the making thereof.Publication of Rules, By-Laws and Regulations