Bombay High Court
Anand Patwardhan vs Doordarshan And 2 Ors on 13 January, 2020
Author: Sarang V. Kotwal
Bench: K. K. Tated, Sarang V. Kotwal
1 15-wp-975-15
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 975 OF 2015
Anand Patwardhan ..Petitioner.
Versus
Doordarshan and others ..Respondents.
__________
Mr. Chetan Mali, Advocate for Petitioner.
Mr. Ashok R. Varma, Advocate for Respondent Nos.1 & 2.
__________
CORAM : K. K. TATED &
SARANG V. KOTWAL, JJ.
DATED : 13th JANUARY, 2020. PC :
1. Heard the learned counsel for the parties.
2. Learned Advocate for the petitioner submits that, he requires some time.
3. Other side has no objection.
4. Hence, the Registry is directed to place this matter on board on 17/02/2020.
(SARANG V. KOTWAL, J.) (K.K.TATED, J.)
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