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Bombay High Court

Anand Patwardhan vs Doordarshan And 2 Ors on 13 January, 2020

Author: Sarang V. Kotwal

Bench: K. K. Tated, Sarang V. Kotwal

                                 1                          15-wp-975-15


        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
            ORDINARY ORIGINAL CIVIL JURISDICTION

                      WRIT PETITION NO. 975 OF 2015

 Anand Patwardhan                                       ..Petitioner.
      Versus
 Doordarshan and others                                 ..Respondents.

                         __________
 Mr. Chetan Mali, Advocate for Petitioner.
 Mr. Ashok R. Varma, Advocate for Respondent Nos.1 & 2.
                         __________

                               CORAM : K. K. TATED &
                                       SARANG V. KOTWAL, JJ.

DATED : 13th JANUARY, 2020. PC :

1. Heard the learned counsel for the parties.
2. Learned Advocate for the petitioner submits that, he requires some time.
3. Other side has no objection.
4. Hence, the Registry is directed to place this matter on board on 17/02/2020.

(SARANG V. KOTWAL, J.) (K.K.TATED, J.)

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 V.B.Gokhale                                                             1 of 1




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