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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 5(2)(ii) in Arunachal Pradesh Anatomy Act, 2017

(ii)That any near relative of the deceased refused to the explanation of clause (iv) of section 2 objects to the body being so dealt with.