Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 50 in Kannur University Act, 1996 50. Corpus Fund. - University may institute a Corpus Fund to meet the shortage of fund and the same may be utilised in the manner as specified by the Statutes.
