Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 144] [Entire Act] State of Tripura - Subsection Section 144(l) in The Tripura Co-operative Societies Act, 1974 (l)any officer, member, agent or servant of a society fails to comply with the requirements of sub-section (4) of Section 79; or
