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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(XIX) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(XIX)"Principal" means the head of the college or Polytechnic and includes, when there is no Principal, the person for the time being duly appointed to act as Principal;