Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Chattisgarh - Subsection Section 16(d) in High Court of Chhattisgarh Rules, 2005 (d)To work out GPF and DPF of Registry Officers, Judicial Officers, Class 1 & II staff of the High Court and subordinate Courts.
