Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Article 338(8)] [Article 338] [Constitution]

Constitution Subarticle

Article 338(8)(f) in Constitution of India

(f)any other matter which the President may by rule determine.