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[Cites 0, Cited by 0] [Section 39(5)] [Section 39] [Entire Act]

State of Haryana - Subsection

Section 39(5)(a) in Maharana Partap Horticultural University, Karnal Act, 2015

(a)propose to the Board, the draft of any Statutes and the Board may, either accept or reject the proposal, if it relates to a matter, not falling within the purview of the Academic Council;