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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(2) in Tamil Nadu State Housing Board Act, 1961

(2)"Board" means the [Tamil Nadu State Housing Board] [This expression was substituted for the expression 'Madras State Housing Board' by paragraph 3(1) of, and the Schedule to, the Tamil Nadu Adaptation of Laws Order, 1970.] constituted under section 3;