Section 145(1) in Uttarakhand Panchayati Raj Act, 2016
(1)Planning and Development Committee shall perform duties and exercise powers of the concerning works from following subjects-(a)to keep knowledge on the financial subject of the concerning panchayat and creation the source of income;(b)to prepare annual work planning for the concerning Panchayat;(c)to place for sanction with prepare expenditure of the concerning panchayat;(d)to implementation of the concerning programs of Agriculture, Animal husbandry and poverty abolishen;(e)related matters to the rural fairs and festivals;
