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State of Odisha - Section

Section 32 in The Orissa Boat Rules, 2004

32. Fees for survey, registration, etc.

- The following fees shall be leviable for survey, registration, licensing and inspection and endorsing change of Tindals or Manjhis or boats :-
    Class-I Boats Class-II Boats
(a) For survey, measurement and registration at the time of issueof license for the first time or after construction. Rs. 2,000.00 Rs. 1,500.00
(b) For special inspection or survey on each occasion when a boatis found unfit and each annual inspection for renewal of license. Rs. 1,000.00 Rs. 750.00
(c) For re-measurement and survey of boat on account of change inmeasurements/capacity. Rs. 1,250.00 Rs. 900.0.0
(d) For registration and issue of license on account of change ofownership of change in capacity. Rs. 1,000.00 Rs. 800.00
(e) For issue of duplicate copy of license/RegistrationCertificate in capacity. Rs. 800.00 Rs. 500.00
(f) For endorsing change of Tindal or Manjhi. Rs. 800.00 Rs. 500.00