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State of Odisha - Section
Section 32 in The Orissa Boat Rules, 2004
32. Fees for survey, registration, etc.
- The following fees shall be leviable for survey, registration, licensing and inspection and endorsing change of Tindals or Manjhis or boats :-| Class-I Boats | Class-II Boats | ||
| (a) | For survey, measurement and registration at the time of issueof license for the first time or after construction. | Rs. 2,000.00 | Rs. 1,500.00 |
| (b) | For special inspection or survey on each occasion when a boatis found unfit and each annual inspection for renewal of license. | Rs. 1,000.00 | Rs. 750.00 |
| (c) | For re-measurement and survey of boat on account of change inmeasurements/capacity. | Rs. 1,250.00 | Rs. 900.0.0 |
| (d) | For registration and issue of license on account of change ofownership of change in capacity. | Rs. 1,000.00 | Rs. 800.00 |
| (e) | For issue of duplicate copy of license/RegistrationCertificate in capacity. | Rs. 800.00 | Rs. 500.00 |
| (f) | For endorsing change of Tindal or Manjhi. | Rs. 800.00 | Rs. 500.00 |