Maa Builders And Developers Firms vs Kedarnath Vishwakarma 42 ... on 12 December, 2018

[Cites 0, Cited by 2]

Chattisgarh High Court

Maa Builders And Developers Firms vs Kedarnath Vishwakarma 42 ... on 12 December, 2018

Bench: Sanjay K. Agrawal

                                   1

                                                                    NAFR

         HIGH COURT OF CHHATTISGARH, BILASPUR

                     W.P. (227) No. 991 of 2018

1. Maa Builders And Developers Firms Address- Mungeli Naka, Tahsil
   And District- Bilaspur, Chhattisgarh.

2. Praveen Chadhha S/o Late Pradeep Kumar Chadhha Aged About
   37 Years R/o Mungeli Naka Tahsil And Distrit- Bilaspur,
   Chhattisgarh., District : Bilaspur, Chhattisgarh

3. Navodeet Mishra S/o Dr. N. K. Mishra Aged About 41 Years
   Address- 27 Kholi, Vikas Nagar, Tahsil And District- Bilaspur,
   Chhattisgarh.
                                     ---- Petitioners/Plaintiffs

                               Versus

1. Santosh Mishra, S/o Late Shri Umashanker Mishra, aged about 52
   years, R/o Magpai Estate Green Field Ltd. Devendra Nagar,
   Raipur (C.G.)

2. Santosh Agrawal S/o Late Shri Budhram Agrawal Aged About 52
   Years Tulsi Kunj, Balram Talkies Road Sindhi Colony, Jarhabhata,
   Bilaspur, Tahsil And District- Bilaspur, Chhattisgarh.

3. Anita Agrawal, aged about 42 years, W/o Shri Ashok Agrawal R/o
   Kranti Nagar, Bilaspur, Tahsil And District- Bilaspur, Chhattisgarh.

4. State Of Chhattisgarh Through Collector- Bilaspur, Tahsil And
   District- Bilaspur, Chhattisgarh. --- Respondents/Defendants

And W.P. (227) No. 1054 of 2018

1. Maa Builders And Developers Firms Address- Mungeli Naka, Tahsil And District- Bilaspur, Chhattisgarh.

2. Praveen Chadhha S/o Late Pradeep Kumar Chadhha Aged About 37 Years R/o Mungeli Naka Tahsil And Distrit- Bilaspur, Chhattisgarh., District : Bilaspur, Chhattisgarh

3. Navodeet Mishra S/o Dr. N. K. Mishra Aged About 41 Years Address- 27 Kholi, Vikas Nagar, Tahsil And District- Bilaspur, Chhattisgarh........(Plaintiffs), District : Bilaspur, Chhattisgarh

---- Petitioners/Plaintiffs Versus 2

1. Kedarnath Vishwakarma, S/o Shri Biharilal, aged about 74 years, R/o Village & Post Sakri, Thana - Chakerbhata, Tahsil Takhatpur, District Bilaspur (C.G.)

2. Santosh Agrawal S/o Late Shri Budhram Agrawal Aged About 52 Years Tulsi Kunj, Balram Talkies Road Sindhi Colony, Jarhabhata, Bilaspur, Tahsil And District- Bilaspur, Chhattisgarh.

3. Anita Agrawal, aged about 42 years, W/o Shri Ashok Agrawal R/o Kranti Nagar, Bilaspur, Tahsil And District- Bilaspur, Chhattisgarh.

4. State Of Chhattisgarh Through Collector- Bilaspur, Tahsil And District- Bilaspur, Chhattisgarh.

--- Respondents/Defendants For Petitioners : Mr. Rakesh Dubey, Advocate. For Respondents/State : Mr. Arun Sao, Dy. A. G. Hon'ble Shri Justice Sanjay K. Agrawal Order On Board 12/12/18

1. Learned counsel appearing for the petitioners submits that the Civil Suit No. 11-A/2011 and 182-A/2014 from which these writ petitions have arisen has already been decided as such, the petitions have now become infructuous. However, liberty may be granted to raise the grounds in appeal in accordance with law.

2. The aforesaid statement is taken on record.

3. Accordingly, the writ petitions are dismissed as having become infructuous with aforesaid liberty reserved in favour of the petitioners.

SD/-

(Sanjay K. Agrawal) Judge Priyanka

Unlock Advanced Research with PRISMAI

Chattisgarh High Court