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State of Chattisgarh - Section

Section 59 in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

59. Protection of action taken in good faith.

- No suit, prosecution or other legal proceedings shall lie against any officer, teacher or other employee of the University for anything which is in good faith done or intended to be done by him under this Act, or the Statute or Ordinance or Regulation.