Section 102(2)(l) in The M.P. Griha Nirman Mandal Adhiniyam, 1972

[Cites 0, Cited by 0] [Section 102(2)] [Section 102] [Entire Act]

(l)the date by which, the form in which, intervals at which, and the matters on which report shall be submitted to the Board under Section 75;

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