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[Cites 0, Cited by 0] [Section 51(5)] [Section 51] [Entire Act]

State of Maharashtra - Subsection

Section 51(5)(vi) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(vi)advise the principal regarding the intake capacity of various classes, preparation of time-tables, distribution of the available teaching workload and such other matters relating to the internal management of the college and discipline of the college students as may be referred to it by the principal, from time to time.