Madhya Pradesh High Court
Manjit Singh @ Pappu vs Union Of India Thr. Cbn Mandsaur Thr. Raj ... on 28 August, 2020
Author: Sunil Kumar Awasthi
Bench: Sunil Kumar Awasthi
1 MCRC-12033-2020
The High Court Of Madhya Pradesh
MCRC-12033-2020
(MANJIT SINGH @ PAPPU Vs UNION OF INDIA THR. CBN MANDSAUR THR. RAJ KUMAR SAHU)
1
Indore, Dated : 28-08-2020
Shri Mayank Mishra, learned counsel for the applicant.
None is present on behalf of CBN, Mandsaur/ respondent.
Office is directed to reflect the name of Mr. Manoj Soni in the cause list, who normally appears on behalf of the CBN, so that matter be heard on the next date of hearing.
List in the week commencing 07.09.2020.
(S.K. AWASTHI) JUDGE Praveen Digitally signed by PRAVEEN KUMAR NAYAK PRAVEEN DN: c=IN, o=DISTRICT AND SESSION COURT INDOR, postalCode=452005, st=Madhya Pradesh, KUMAR NAYAK 2.5.4.20=e98f729464903facdd39c454715d6 eccc5a350c9111fb019b34dace6d05b8fd5, cn=PRAVEEN KUMAR NAYAK Date: 2020.08.29 12:19:41 +05'30'