Telecom Regulatory Authority Of India - Subsection
Section 10(4) in The Telecom Regulatory Authority of India (Contributory Provident Fund) Rules, 2003
(4)No business shall be transacted at a meeting of the Board unless at least three Trustees are present of whom at least one shall be from among those nominated under clause (d) of sub-rule(1) of rule 6 of this rule.
