Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Goa - Section

Section 1 in The Goa State Commission for Women Act, 1996

1. Short title, extent and commencement.

(1)This Act may be called the Goa State Commission for Women Act, 1996.
(2)It extends to the whole of the State of Goa.
(3)It shall come into force on such date as the Government may, by notification in the Official Gazette, appoint.