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[Cites 0, Cited by 0] [Section 99(1)] [Section 99] [Entire Act]

NCT Delhi - Subsection

Section 99(1)(b) in Delhi Motor Vehicles Rules, 1993

(b)Notwithstanding the provisions contained in clause (a) above, any Pollution Level Test Inspector authorized for the purpose by the Commissioner may test the pollution level of the exhaust of any vehicle. If the pollution level of the exhaust of the vehicle is found beyond the prescribed standard, he may direct the owner, driver of the vehicle to obtain a fresh "Pollution Under Control Certificate" and cancel the existing Pollution Certificate.