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State of Uttar Pradesh - Section
Section 15 in Jaunsar-Bawar Security of Tenure and Land Records Rules, 1955
15. Statements of holdings and rentals.
- In the month of July each year the patwari shall prepare with the help of his khatauni, a statement in the following form. The total of each class in the khatauni shall be entered in the appropriate column of the statement. The totals for the previous year shall be entered below those for the current year and any marked variations shall be A carefully explained in a note in the remarks column :Form of statements of holdings and rentals| Village | Khata | Tahsil | District | |||||
| Name of Village | Class I-Land cultivated by landholders | Class 2-Maurusi tenants | Class 3-Chair Maurusi tenants | Class 4-Tenants in lieu of service | ||||
| Area | Rent, if any | Area | Rent | Area | Rent | Area | Rent | |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 |
| Class 5-Occupiers of land without title | Class 6-Other tenants | Total of khatauni columns 2 to 23 | Class 20-Part II of the Khatauni | Remarks | ||||
| Area | Rent | Area | Rent | Area | Rent | Area | Rent | |
| 10 | 11 | 12 | 13 | 14 | 15 | 16 | 17 | 18 |