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[Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act]

State of Madhya Pradesh - Subsection

Section 66(1)(l) in The M.P. Municipal Corporation Act, 1956

(l)the erection in proper and convenient situations on municipal land of water closets, closet accommodation, urinals, and other conveniences for the public and the maintenance and the cleansing of the same;