Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 234B] [Entire Act] State of Kerala - Subsection Section 234B(3) in Kerala Panchayat Raj Act, 1994 (3)The water authority shall provide the fund and services of the employees necessary for the exercise of powers and functions of the committee.
