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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(f) in The Punjab School Education Board Act, 1969

(f)"member" means a member of the Board and includes the Chairman and Vice-Chairman thereof;
(ff)[ "plus two scheme" means the scheme of education whereunder education is imparted for two additional successive classes immediately following matriculation;] [Substituted by Punjab Act 10 of 1987.]