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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(3) in The Rajasthan Subordinate Accounts Service Rules, 1963

(3)The Committee shall also prepare a list containing names of persons who may be selected to fill up future officiating vacancies likely to occur till the next meetings of the Committee. The list so prepared shall be reviewed and revised every year.