Section 37(2)(c) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

(c)do anything within the aforesaid limits the doing of which is necessary for the efficient discharge of its functions under this Act.

Legal Document View