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[Cites 0, Cited by 0] [Section 74(1D)] [Section 74] [Entire Act]

State of Gujarat - Subsection

Section 74(1D)(a) in The Gujarat Co-Operative Societies Act, 1961

(a)The society shall co-opt persons having experience in the field of banking, management, finance or specialisation in any other field relating to the objects and activities undertaken by the society as the members of the managing committee: