Section 2 in Rules to regulate the Employment, Suspension, Removal and Conduct of Officers and Servants of Improvement Trusts in Punjab
2. Land Acquisition Officer.
- No person shall be appointed by a Trust as its Land Acquisition Officer unless he is a member of the Punjab Civil Service of not less than three years standing in that service, or is a Tahsildar of not less than five years standing as a Tahsildar.
