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[Cites 6, Cited by 0]

Rajasthan High Court - Jodhpur

Mohan Singh vs State Of Rajasthan on 20 October, 2020

Author: Manoj Kumar Garg

Bench: Manoj Kumar Garg

       HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                        JODHPUR
     S.B. Criminal Miscellaneous Bail Application No. 11908/2020

1.       Mohan Singh S/o Shri Karan Singh Rawat, Aged About 58
         Years, resident of Solikheda, P.s. Deogarh, Dist.
         Rajsamand.
2.       Gyan Singh S/o Shri Raju Singh Rawat, Aged About 70
         Years, resident of Solikheda, P.s. Deogarh, Dist.
         Rajsamand.
3.       Dungar Singh S/o Shri Uday Singh Rawat, Aged About 81
         Years, resident of Solikheda, P.s. Deogarh, Dist.
         Rajsamand.
4.       Madan Singh S/o Shri Lal Singh Rawat, Aged About 36
         Years, resident of Solikheda, P.s. Deogarh, Dist.
         Rajsamand.
5.       Lumb Singh S/o Shri Karam Singh Rawat, Aged About 45
         Years, resident of Solikheda, P.s. Deogarh, Dist.
         Rajsamand.
6.       Babu Singh S/o Shri Tej Singh Rawat, Aged About 35
         Years, resident of Solikheda, P.s. Deogarh, Dist.
         Rajsamand.
7.       Shanker Singh S/o Shri Prem Singh Rawat, Aged About
         30 Years, resident of Solikheda, P.s. Deogarh, Dist.
         Rajsamand.
8.       Tikam Singh S/o Shri Kalu Singh Rawat, Aged About 24
         Years, resident of Solikheda, P.s. Deogarh, Dist.
         Rajsamand.
9.       Buddha Singh S/o Shri Roop Singh Rawat, Aged About 36
         Years, resident of Solikheda, P.s. Deogarh, Dist.
         Rajsamand.
10.      Jeth Singh S/o Shri Uday Singh Rawat, Aged About 57
         Years, resident of Sadela, P.s. Deogarh, Dist. Rajsamand.
11.      Narendra Singh S/o Shri Mohan Singh Rawat, Aged About
         57 Years, resident of Sadela, P.s. Deogarh, Dist.
         Rajsamand.
12.      Balveer Singh S/o Shri Kan Singh Rawat, Aged About 30
         Years, resident of Kalikakar, P.s. Deogarh, Dist.
         Rajsamand.
13.      Kan Singh S/o Shri Himmat Singh Rawat, Aged About 63
         Years, resident of Kalikakar, P.s. Deogarh, Dist.
         Rajsamand.
14.      Kailash Singh S/o Shri Poonam Singh Rawat, Aged About
         40 Years, resident of Kalikakar, P.s. Deogarh, Dist.
         Rajsamand.
15.      Deelip Singh S/o Shri Nathu Singh Rawat, Aged About 45
         Years, resident of Mediya, P.s. Deogarh, Dist. Rajsamand.
16.      Narayan Singh S/o Shri Raju Singh Rawat, Aged About 60
         Years, resident of Mediya, P.s. Deogarh, Dist. Rajsamand.

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                                   17.      Lakhan Singh S/o Shri Sohan Singh Rawat, Aged About
                                            27 Years, resident of Mediya, P.s. Deogarh, Dist.
                                            Rajsamand.
                                   18.      Panna Singh S/o Shri Ganga Singh Rawat, Aged About 71
                                            Years, resident of Devchauda, P.s. Deogarh, Dist.
                                            Rajsamand.
                                                                                                       ----Petitioners
                                                                        Versus
                                   State Of Rajasthan, Through P.p.
                                                                                                     ----Respondent


                                   For Petitioner(s)            :   Mr. Swaroop Singh Sisodia, through
                                                                    video call.
                                   For Respondent(s)            :   Mr. Mukhtiyar Khan, P.P.



                                              HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order 20/10/2020 Learned Public Prosecutor is directed to call the case diary from the Investigating Officer.

List this matter on 09.11.2020, as prayed. In the meanwhile, till next date of hearing, the petitioners shall not be arrested in connection with F.I.R. No. 27/2020, Police Station Deogarh, District Rajsamand, for the offences under Sections 147, 148, 448, 436, 437, 149 of the IPC. However, they will be join the investigation.

(MANOJ KUMAR GARG),J 69-Prashant/-

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