Rajasthan High Court - Jodhpur
Mohan Singh vs State Of Rajasthan on 20 October, 2020
Author: Manoj Kumar Garg
Bench: Manoj Kumar Garg
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Criminal Miscellaneous Bail Application No. 11908/2020
1. Mohan Singh S/o Shri Karan Singh Rawat, Aged About 58
Years, resident of Solikheda, P.s. Deogarh, Dist.
Rajsamand.
2. Gyan Singh S/o Shri Raju Singh Rawat, Aged About 70
Years, resident of Solikheda, P.s. Deogarh, Dist.
Rajsamand.
3. Dungar Singh S/o Shri Uday Singh Rawat, Aged About 81
Years, resident of Solikheda, P.s. Deogarh, Dist.
Rajsamand.
4. Madan Singh S/o Shri Lal Singh Rawat, Aged About 36
Years, resident of Solikheda, P.s. Deogarh, Dist.
Rajsamand.
5. Lumb Singh S/o Shri Karam Singh Rawat, Aged About 45
Years, resident of Solikheda, P.s. Deogarh, Dist.
Rajsamand.
6. Babu Singh S/o Shri Tej Singh Rawat, Aged About 35
Years, resident of Solikheda, P.s. Deogarh, Dist.
Rajsamand.
7. Shanker Singh S/o Shri Prem Singh Rawat, Aged About
30 Years, resident of Solikheda, P.s. Deogarh, Dist.
Rajsamand.
8. Tikam Singh S/o Shri Kalu Singh Rawat, Aged About 24
Years, resident of Solikheda, P.s. Deogarh, Dist.
Rajsamand.
9. Buddha Singh S/o Shri Roop Singh Rawat, Aged About 36
Years, resident of Solikheda, P.s. Deogarh, Dist.
Rajsamand.
10. Jeth Singh S/o Shri Uday Singh Rawat, Aged About 57
Years, resident of Sadela, P.s. Deogarh, Dist. Rajsamand.
11. Narendra Singh S/o Shri Mohan Singh Rawat, Aged About
57 Years, resident of Sadela, P.s. Deogarh, Dist.
Rajsamand.
12. Balveer Singh S/o Shri Kan Singh Rawat, Aged About 30
Years, resident of Kalikakar, P.s. Deogarh, Dist.
Rajsamand.
13. Kan Singh S/o Shri Himmat Singh Rawat, Aged About 63
Years, resident of Kalikakar, P.s. Deogarh, Dist.
Rajsamand.
14. Kailash Singh S/o Shri Poonam Singh Rawat, Aged About
40 Years, resident of Kalikakar, P.s. Deogarh, Dist.
Rajsamand.
15. Deelip Singh S/o Shri Nathu Singh Rawat, Aged About 45
Years, resident of Mediya, P.s. Deogarh, Dist. Rajsamand.
16. Narayan Singh S/o Shri Raju Singh Rawat, Aged About 60
Years, resident of Mediya, P.s. Deogarh, Dist. Rajsamand.
(Downloaded on 20/10/2020 at 08:41:03 PM)
(2 of 2) [CRLMB-11908/2020]
17. Lakhan Singh S/o Shri Sohan Singh Rawat, Aged About
27 Years, resident of Mediya, P.s. Deogarh, Dist.
Rajsamand.
18. Panna Singh S/o Shri Ganga Singh Rawat, Aged About 71
Years, resident of Devchauda, P.s. Deogarh, Dist.
Rajsamand.
----Petitioners
Versus
State Of Rajasthan, Through P.p.
----Respondent
For Petitioner(s) : Mr. Swaroop Singh Sisodia, through
video call.
For Respondent(s) : Mr. Mukhtiyar Khan, P.P.
HON'BLE MR. JUSTICE MANOJ KUMAR GARG
Judgment / Order 20/10/2020 Learned Public Prosecutor is directed to call the case diary from the Investigating Officer.
List this matter on 09.11.2020, as prayed. In the meanwhile, till next date of hearing, the petitioners shall not be arrested in connection with F.I.R. No. 27/2020, Police Station Deogarh, District Rajsamand, for the offences under Sections 147, 148, 448, 436, 437, 149 of the IPC. However, they will be join the investigation.
(MANOJ KUMAR GARG),J 69-Prashant/-
(Downloaded on 20/10/2020 at 08:41:03 PM) Powered by TCPDF (www.tcpdf.org)