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[Cites 0, Cited by 0] [Section 73A(5)] [Section 73A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 73A(5)(ii) in The M.P. Factories Rules, 1962

(ii)sounds an alarm when the concentration of the flammable substance in air in any part of the oven or drier reaches a level of 50 per cent of its lower explosive; and