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Union of India - Section

Section 125 in The Navy (Pay And Allowances) Regulations, 1966

125. Grouping of branches for pay of sailors.

- Sailors of various branches in the Indian Navy shall be grouped as under, for purposes of basic pay; and the rates of pay for these groups shall be as specified in Appendix IX.Group'A' - All artificers and mechanicians.Group'B' - Matriculate Entry-Electrical and Radio Electrical sailors, [Medical Assistants] [Substitued by S.R.O. 9E, dated March, 1974] Signalmen and Telegraphists, Store Assistants and Writers.Group 'C'--Seamen, Engine Room, Regulating, Stewards, Cooks, Topasses and Musicians.Naval Aviation Sailors-Naval Airmen (Aircraft Handler), Naval Airmen (Safety Equipment), Naval Airmen (Photographer), Naval Airmen (Meteorological Observer), Naval Air Mechanics, Naval Air Ordnance Mechanics, Electricians' Mates (Air) and Electricians' Mates (Air Radio).General RulesCommencement of Pay