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[Cites 0, Cited by 0] [Section 240K(1)] [Section 240K] [Entire Act]

State of Uttar Pradesh - Subsection

Section 240K(1)(b) in The U.P. Zamindari Abolition and Land Reforms Act, 1950

(b)not exceeding five in cases referred to in sub-sections (1) and (4) of Section 240-F,