Madhya Pradesh High Court
Santosh Singh Thakur vs The State Of Madhya Pradesh on 10 July, 2023
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 29393 of 2023 (SANTOSH SINGH THAKUR Vs THE STATE OF MADHYA PRADESH) Dated : 10-07-2023 Parties through their counsel.
List the matter after two weeks.
(VISHAL DHAGAT) JUDGE R Signature Not Verified Signed by: ROSHNI SINGH Signing time: 11-07-2023 16:45:30