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Madhya Pradesh High Court

Santosh Singh Thakur vs The State Of Madhya Pradesh on 10 July, 2023

Author: Vishal Dhagat

Bench: Vishal Dhagat

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 29393 of 2023 (SANTOSH SINGH THAKUR Vs THE STATE OF MADHYA PRADESH) Dated : 10-07-2023 Parties through their counsel.

List the matter after two weeks.

(VISHAL DHAGAT) JUDGE R Signature Not Verified Signed by: ROSHNI SINGH Signing time: 11-07-2023 16:45:30