Section 2(1)(k) in U.P. Street Vendors within the area of an Industrial Development Authority (Protection of Livelihood and Regulation of Street Vending) Rules, 2018

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(k)"Vending Charges" means the charges paid by a vendor from time to time who has been issued certificate of vending.

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