Punjab-Haryana High Court
Shish Pal vs Smt. Sarla & Ors on 29 April, 2010
IN THE HIGH COURT OF PUNJAB & HARYANA AT
CHANDIGARH
-.-
Crl. Misc. No. M - 536 of 2010 (O&M)
Date of Decision :- 29.4.2010
Shish Pal .... Petitioner
Versus
Smt. Sarla & Ors. ....Respondents
CORAM:- HON'BLE MR. JUSTICE GURDEV SINGH
Present:- None for the petitioner.
Gurdev Singh, J.
Mr. Sanjay Vashisth, Advocate, has filed his memo of appearance on behalf of respondents No. 1 to 4.
The petition was passed over number of times, but no one has put in appearance on behalf of the petitioner.
Therefore, the petition is dismissed for want of prosecution.
April 29, 2010 (Gurdev Singh) tripti Judge