Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Punjab - Subsection Section 5(3) in The Pepsu Townships Development Board Act, 1954 (3)A member shall hold office during the pleasure of the State Government.[* * * * * *] [Proviso omitted by Punjab Act 19 of 1973, section 4.]
