Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8AA] [Entire Act] State of Uttar Pradesh - Subsection Section 8AA(3) in Uttar Pradesh Municipal Corporation Act, 1959 (3)The provisions of this section shall be in addition to, and not in derogation of, the provisions contained in Section 579 and Section 580.]
